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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(f) in The Pharmacy Act, 1948

(f)the names of persons-
(i)who were included in the register for a State as it existed immediately before the 1st day of November, 1956; and
(ii)who, by reason of the area in which they resided or carried on their business or profession of pharmacy having become part of a State as formed on that date, reside or carry on such business or profession in the latter State;