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[Cites 0, Cited by 0] [Section 9(10)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(10)(a) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(a)The Management shall reserve 24 percent of the total number of posts (or vacancies) of Heads and Assistant Heads for the members of Scheduled Castes, Scheduled Castes converts to Buddhism, Scheduled Tribes, Denotified Tribes and Nomadic Tribes as follows, namely :