Section 31(1) in The Bihar Forest Service Rules, 1953
(1)No member of the Service appointed on probation shall be confirmed in his appointment until: -(a)He has completed the period of probation prescribed in his case; and(b)The State Government are satisfied, on the recommendation of the Chief Conservator, that he is fit for confirmation.(c)[ Passing of Departmental Examination shall be essential before confirmation in the service] [Inserted by S.O. 1313 dated 26.12.1989.].
