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[Cites 0, Cited by 0] [Section 173(2)] [Section 173] [Entire Act]

State of West Bengal - Subsection

Section 173(2)(xiii) in The West Bengal Motor Vehicles Rules, 1989

(xiii)use or attempt to use a ticket other than the ticket valid for a particular journey or use or attempt to use a ticket which has already been used by another passenger or for another journey, or