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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(c) in The Orissa Loan Stipend Fund Rules

(c)Loan stipends will not, however, be admissible to those who after being employed join Post-Graduate studies. Medical students desirous of higher specialisation even after P. G. studies may be granted loan stipend if they have brilliant academic career.