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State of Tamilnadu - Section

Section 35 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

35. Subscription for supply of market report.

- The market committee shall levy and collect in advance a subscription of an amount not exceeding Rs. 100 (Rupees one hundred only) per annum from every subscriber for supply of market report published by the market committee. A register in Form 20 in respect of subscribers of market report shall be maintained by every market committee.