Telecom Regulatory Authority Of India - Subsection
Section 35(2) in Telecom Commercial Communications Customer Preference Regulations, 2018
(2)Upto Rs. 0.05 (five paisa only) for each service SMS;Provided that there shall be no Service SMS charge on: -(i)any message transmitted by or on the directions of the Central Government or State Government;(ii)any message transmitted by or on the directions of bodies established under the Constitution;(iii)any message transmitted by or on the directions of the Authority;(iv)any message transmitted by any agency authorized by the Authority from time to time;
