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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(4) in Bihar State Employees (House Rent Allowance) Rules, 1980

(4)I certify that I am not sharing accommodation allotted to my parent/ children by the State/Central Government, an autonomous public undertaking or semi-Government organisation such as municipality, port trust, etc., allotted rent free to another Government servant.