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[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

State of Chattisgarh - Subsection

Section 42(4)(iv) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(iv)a provision requiring the reduction of salaries and allowances of all or any class of persons employed by the University, a provision requiring the deduction in the number of posts of the officers, teachers and other persons employed by the University;