Section 7(1) in The Techno India University, West Bengal, Act, 2012.
(1)The Chancellor of the University shall be the head of the Board of Governors and that of the University. The Managing Trustee of the Techno India Trust shall be Chancellor of the University, in ex-officio capacity, for life at his pleasure. He may also appoint or nominate a suitable person for the post of Chancellor at his will.
