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Andhra Pradesh High Court - Amravati

Sivva Kamaraju Setty Vzm vs Terli Srihari Rao Vizinagaram on 30 September, 2024

            HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

         MAIN CASE No.: S.A. No.704 of 2000

                               PROCEEDING SHEET

Sl.                                                                 OFFICE
No      DATE                          ORDER                          NOTE

20    30.09.2024

TMR, J Learned counsel for the appellant requests time to resubmit the LRs application after compliance if any.

List this matter after two weeks.

______ TMR, J SS