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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(4)(b) in The U.P. Food and Civil Supplies (Supply Branch) Subordinate Service Rules, 1980

(b)Appointment against temporary and officiating vacancies may also be made by the Appointing Authority by obtaining names of listed or eligible candidates from die Commissioner :