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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1)(a) in Tamil Nadu Fleet Operators Stage Carriages (Acquisition) Act, 1971

(a)in the case of any order of a general nature or affecting a class of persons, be published in the Tamil Nadu Government Gazette; and