Gauhati High Court
National Building Construction ... vs M/S G. L. Agarwalla on 5 January, 2026
Page No.# 1/20
GAHC010162322024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/8/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN, LODHI ROAD, NEW DELHI
110009 AND ONE OF ITS REGIONAL OFFICES AT BASISHTHA ROAD,
BELTOLA, GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE
DIRECTOR ENGG, N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
M/S G. L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI, G.S.
ROAD, GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 78102
Advocate for the Petitioner : MR.A THAKUR, MS.J R THAKUR
Advocate for the Respondent : ,
Page No.# 2/20
Linked Case : I.A.(Civil)/44/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
M/S G.L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K. .D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA
Linked Case : I.A.(Civil)/4016/2024
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONR OF ITS REGIONAL OFFICES AT BAISHTHA
Page No.# 3/20
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
M/S G.L. AGARWALLA AND 2 ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA AND 2 ORS
Linked Case : I.A.(Civil)/4018/2024
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONR OF ITS REGIONAL OFFICES AT BAISHTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
Page No.# 4/20
M/S G.L. AGARWALLA AND 2 ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA AND 2 ORS
Linked Case : I.A.(Civil)/2609/2024
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE COMPANY
ACT 1956
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS CHAIRMAN CUM MANAGING
DIRECTOR
VERSUS
M/S G.L. AGARWALLA AND 2 ORS
- A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA (SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
ULUBARI
Page No.# 5/20
G.S. ROAD
GUWAHATI 78102
3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MS.J R THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA AND 2 ORS
Linked Case : I.A.(Civil)/7/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISHTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
M/S G. L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Page No.# 6/20
Advocate for : MR.A THAKUR
Advocate for : MR G CHOUDHURY (R-1) appearing for M/S G. L. AGARWALLA
Linked Case : I.A.(Civil)/43/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF M/S G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102 (SINCE DEAD)
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF M/S G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : I.A.(Civil)/5/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISHTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
Page No.# 7/20
M/S G. L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G. L. AGARWALLA
Linked Case : I.A.(Civil)/4/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISHTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF LATE G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
G.L. PUBLICATIONS COMPLEX
G.S. ROAD
ULUBARI
GUWAHATI-781007
ASSAM
Page No.# 8/20
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF LATE G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : I.A.(Civil)/35/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG.
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF M/S G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
------------
Advocate for : MR. A THAKUR
Advocate for : appearing for ON THE DEATH OF M/S G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : Arb.A./9/2015
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG.
N.E.R.
SRI ANIL KUMAR GUPTA
Page No.# 9/20
VERSUS
M/S G.L. AGARWALLA and 2 ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
PROPRIETOR M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MS.J R THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA and 2 ORS
Linked Case : I.A.(Civil)/36/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG.
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF LATE G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
G.L. PUBLICATIONS COMPLEX
G.S. ROAD
ULUBARI
GUWAHATI-781007
Page No.# 10/20
ASSAM
------------
Advocate for : MS.J R THAKUR
Advocate for : MR G CHOUDHURY appearing for ON THE DEATH OF LATE G.L.
AGARWALLA HIS LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : I.A.(Civil)/2667/2024
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONR OF ITS REGIONAL OFFICES AT BAISHTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF M/S G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
G.L. PUBLICATIONS COMPLEX
G.S. ROAD
ULUBARI
GUWAHATI-781007
ASSAM
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF M/S G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : I.A.(Civil)/34/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
Page No.# 11/20
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG.
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
M/S G.L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K. .D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MS.J R THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA
Linked Case : I.A.(Civil)/2668/2024
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONR OF ITS REGIONAL OFFICES AT BAISHTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
M/S G.L. AGARWALLA
Page No.# 12/20
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 781007
(SINCE DEAD)
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA
Linked Case : I.A.(Civil)/33/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG.
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
M/S G.L. AGARWALLA AND 2 ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K. .D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MS.J R THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA AND 2 ORS
Page No.# 13/20
Linked Case : I.A.(Civil)/402/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONR OF ITS REGIONAL OFFICES AT BAISHTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF M/S G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 781007 (SINCE DEAD)
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF M/S G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : I.A.(Civil)/2486/2025
NBCC INDIA LIMITED
A COMPANY INCORPORATED UNER THE PROVISION OF THE COMPANY
ACT
1956
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ITS ZONAL OFFICE AT NBCC HOUSE
6TH FLOOR
HOUSEFED COMPLEX
WEST END BLOCK
DISPUR
GUWAHATI 781006 REPRESENTED BY ITS CHAIRMAN CUM MANAGING
DIRECTOR
Page No.# 14/20
VERSUS
MS G L AGARWALLA AND ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
REPRESENTED BY SRI GHISALAL AGARWALLA
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 781007
2:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR. A THAKUR
Advocate for : appearing for MS G L AGARWALLA AND ORS
Linked Case : I.A.(Civil)/2485/2025
NBCC INDIA LIMITED
A COMPANY INCORPORATED UNER THE PROVISION OF THE COMPANY
ACT
1956
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ITS ZONAL OFFICE AT NBCC HOUSE
6TH FLOOR
HOUSEFED COMPLEX
WEST END BLOCK
DISPUR
GUWAHATI 781006 REPRESENTED BY ITS CHAIRMAN CUM MANAGING
DIRECTOR
VERSUS
MS G L AGARWALLA AND ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
Page No.# 15/20
REPRESENTED BY SRI GHISALAL AGARWALLA
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 781007
2:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR. A THAKUR
Advocate for : appearing for MS G L AGARWALLA AND ORS
Linked Case : I.A.(Civil)/45/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
M/S G.L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K. .D. LAHKAR
Page No.# 16/20
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA
Linked Case : I.A.(Civil)/46/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF LATE G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
G.L. PUBLICATIONS COMPLEX
G.S. ROAD
ULUBARI
GUWAHATI-781007
ASSAM
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF LATE G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : I.A.(Civil)/6/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISHTHA
Page No.# 17/20
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF M/S G. L. AGARWALL HIS LEGAL HEIR SRI SAMEER
AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102 (SINCE DEAD)
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF M/S G. L. AGARWALL HIS
LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : I.A.(Civil)/2483/2025
NBCC INDIA LIMITED
A COMPANY INCORPORATED UNER THE PROVISION OF THE COMPANY
ACT
1956
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ITS ZONAL OFFICE AT NBCC HOUSE
6TH FLOOR
HOUSEFED COMPLEX
WEST END BLOCK
DISPUR
GUWAHATI 781006 REPRESENTED BY ITS CHAIRMAN CUM MANAGING
DIRECTOR
VERSUS
MS G L AGARWALLA AND ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
REPRESENTED BY SRI GHISALAL AGARWALLA
PROPRIETOR
M/S G.L. AGARWALLA
Page No.# 18/20
ULUBARI
G.S. ROAD
GUWAHATI 781007
2:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR. A THAKUR
Advocate for : appearing for MS G L AGARWALLA AND ORS
Linked Case : I.A.(Civil)/2482/2025
NBCC INDIA LIMITED
A COMPANY INCORPORATED UNER THE PROVISION OF THE COMPANY
ACT
1956
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ITS ZONAL OFFICE AT NBCC HOUSE
6TH FLOOR
HOUSEFED COMPLEX
WEST END BLOCK
DISPUR
GUWAHATI 781006 REPRESENTED BY ITS CHAIRMAN CUM MANAGING
DIRECTOR
VERSUS
MS G L AGARWALLA AND ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
REPRESENTED BY SRI GHISALAL AGARWALLA
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 781007
2:K.D. LAHKAR
Page No.# 19/20
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR. A THAKUR
Advocate for : appearing for MS G L AGARWALLA AND ORS
Linked Case : I.A.(Civil)/47/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
M/S G.L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K. .D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA
Page No.# 20/20
BEFORE
HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA
ORDER
Date : 05.01.2026
1. Heard Mr. T. Thakuria, the learned counsel for the applicants, who prays for an adjournment on the ground that the conducting counsel for the applicants, Mr. A. Thakur is indisposed.
2. He submits that he has informed the learned counsel for the respondent regarding his prayer for adjournment, who has no objection to his prayer.
3. Hence, the prayer is allowed.
4. Let this matter be listed on 06.02.2026.
JUDGE Comparing Assistant