Bombay High Court
Dkt India vs State Of Maharashtra Thr The Ministry Of ... on 27 February, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2419 OF 2023
Dkt India ....PETITIONER
V/S
State Of Maharashtra Thr The Ministry Of Food
....RESPONDENT
And Drug And Anr CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 27th February, 2023 P.C. :
Due to paucity of time, stand over to 24/03/2023. Interim order, if any, to continue till then.
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