Section 10 in Bihar Legal Metrology (Enforcement), Rules, 2014
10. Use of weights only or measures only or number only in certain cases.
- Except in the cases of commodities specified in Schedule I, the declaration of quantity in every transaction, dealing or contract, or for protection shall be terms of the unit of-(a)weight, if the commodity is solid, semi- solid, viscous or a mixture of solid and liquid.(b)length, if the commodity is sold by linear measure;(c)area, if the commodity is sold by area measure;(d)volume, if the commodity is liquid or is sold by cubic measure; or(e)number, if the commodity is sold by number.
