Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(n) in University of Hyderabad Act, 1974 (n)"recognised teachers" means person working in any recognised institution or in any Institution associated with the University and recognised by the University for the purpose of imparting instruction or conducting research or both;
