Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(3) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956

(3)The provisions of Sections 69 and 70 of the U.P. Zamindari Abolition and Land Reforms Act, 1950, shall mutatis mutandis apply to the payment of compensation under this Act.