Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 52] [Entire Act] State of Kerala - Subsection Section 52(c) in Kerala Stamp Act, 1959 (c)that they were so purchased within the period of six months next preceding the date on which they were so delivered :
