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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Haryana - Subsection

Section 34(2) in The Haryana Sports Council Act, 2016

(2)The State Sports Council Fund shall be applied for meeting,-
(a)the expenses in connection with the functioning of the State Sports Council; and
(b)any other expenses which are required to be met by the State Sports Council.