Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10GD] [Entire Act] Union of India - Subsection Section 10GD(d) in The Companies Act, 1956 (d)"legal practitioner" means an advocate, a vakil or any attorney of any High Court, and includes a pleader in practice.
