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[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

Bombay Presidency - Subsection

Section 56(5)(a) in Bombay Primary Education Act, 1947

(a)if no direction has been made under sub-section (4) on the expiration of the period specified in the order of supersession under clause (b) of subsection (1), and