Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 54 in Punjab Regional and Town Planning and Development (General) Rules, 1995

54. Form of permission under section 99(1)(a).

- The permission in terms of the provisions of clause (a) of sub-section (1) of Section 99 shall be granted by the Authority in Form XV. (Sections 99(1)(a) and (180)(2)(zzy).)