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State of Jharkhand - Section

Section 380 in Bihar Education Code, 1961

380. Approval to the appointment of a President and a Secretary.

- The election of the President and of the Secretary of the committee requires the approval of the Board of Secondary Education.(Government no. 17714, dated the 28th September 1954.)Note. - In the case of grants to Sanskrit Vidyalayas, the Secretary, Board of Sanskrit Education discharges the duties assigned to the Board of Secondary Education in the above rule.