Section 237 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
237. expenses of repairing the damage so done by him.
Power to allow certain projections and erections;- (1) The ZonalCommissioner may grant a licence subject to such conditions and restrictions as he maythink fit to the owner or occupier of any premises,-(a)to put-up or continue to have verandahs, balconies, sun-shades,weather frames and the like to project over a street; or(b)in streets in which the constructions of arcades has beensanctioned by the Corporation to put up or continue to have an arcade; or(c)to construct any step or drain-covering necessary for access to thepremises.(2)The Zonal Commissioner may grant a licence subject to such conditionsand restrictions as he may think fit for any temporary construction in any streetor in any public place the control of which is vested in the Corporation.(3)No licence shall be granted under sub-section (1) if the projection orconstruction is likely to be injurious to health or cause public inconvenience orotherwise materially interfere with the use of the road as such.(4)On the expiry of any period for which a licence has been granted underthis section or after due communication of an order of suspension or revocationof such licence the Zonal Commissioner may, without notice, cause anyprojection or construction put up under subsection (1) or (2) to be removed, andthe cost of so doing shall be recoverable in the manner from the person to whomthe licence was granted.(5)The Corporation shall have power to lease road sides and street marginsvested in the Corporation for occupation on such terms and conditions and forsuch period as it may fix:Provided that, no such road sides and street margins shall be leased out forany term exceeding three years without prior sanction of the Government:Provided further that, if the Government consider that any occupation of aroad side or street margin under a lease granted by the Corporation under thissection is likely to be injurious to health or cause public inconvenience or
