Section 11(1)(b) in Indian Railways Act, 1890.

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Union of India - Subsection

Section 11(1)(b) in Indian Railways Act, 1890.

(b)all necessary arches, tunnels, culverts, drains, water courses or other passages, over or under or by the sides of the railway, of such dimensions as will, in the opinion of the Government, be sufficient at all times to convey water as freely from or to the lands lying near or affected by the railway as before the making of the railway, or as nearly so as may be.

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Union of India - Subsection

Section 11(1)(b) in Indian Railways Act, 1890.