Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 62 in The Calcutta Port Rules, 1943

62. Application for registration.

- Every application for the registration of a flat or boat shall be made in writing to the Commissioners' Boat Surveyor in Form D of the Schedule and shall contain the following particulars :
(a)the owner's name and address, or
(b)the name and address of his duly authorised agent in Calcutta;
(c)a description of the flat or boat, and
(d)nature of license, cargo or passenger, held or required,