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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in The Orissa Veterinary Practitioners Rules, 1976

(2)Any person desiring to renew his registration shall submit to the Registrar an application before the completion of one year and shall forward with such application the fee prescribed in this behalf in Rule 26.