Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Goa - Subsection

Section 55(2)(c) in Goa Value Added Tax Rules, 2005

(c)the authority before whom and the date on or before which a challan shall be produced in proof of such payment, and