Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 596] [Entire Act] State of Odisha - Subsection Section 596(2) in The Orissa Municipal Corporation Act, 2003 (2)Nothing in this section shall be deemed to apply to persons who transmit with proper precautions, any such articles, for the purpose of having the same disinfected.
