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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Bombay Presidency - Subsection

Section 37(xvii) in The Bombay University Act, 1974

(xvii)[ provision for reservation of adequate number of posts of teachers, officers and other employees of the University and of the affiliated Colleges and recognised Institutions, for members of the Scheduled Castes [and Scheduled Tribes and Other Backward Classes;] [New clause (xvii) was inserted by Maharashtra 32 of 1978, section 8.]]