Allahabad High Court
In The Matter Goods Of Late Sri Jawahar vs Sudhakar Pandey on 16 July, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 29 Civil Misc. Application No. 339196 of 2009 dated 16.12.2009 IN Case :- TESTAMENTARY CASES No. - 40 of 1997 Petitioner :- In The Matter Goods Of Late Sri Jawahar Singh Petitioner Counsel :- J. Nagar,N.C. Tripathi Respondent Counsel :- Sudhakar Pandey Hon'ble Sunil Ambwani,J.
Sri Pratik J Nagar learned counsel appears for the applicant Smt. Pushpa Singh.
Sri Nagar states that since orders have been already passed in the Testamentary Case No. 40 of 1997 in the judgment dated 26.5.2006 he does not want to press the application for the modification of the order dated 26.5.2006.
The application is accordingly dismissed as not pressed.
Order Date :- 16.7.2010 nethra