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Allahabad High Court

In The Matter Goods Of Late Sri Jawahar vs Sudhakar Pandey on 16 July, 2010

Author: Sunil Ambwani

Bench: Sunil Ambwani

Court No. - 29

Civil Misc. Application No. 339196 of 2009 dated
16.12.2009

IN

Case :- TESTAMENTARY CASES No. - 40 of 1997

Petitioner :- In The Matter Goods Of Late Sri Jawahar
Singh
Petitioner Counsel :- J. Nagar,N.C. Tripathi
Respondent Counsel :- Sudhakar Pandey

Hon'ble Sunil Ambwani,J.

Sri Pratik J Nagar learned counsel appears for the applicant Smt. Pushpa Singh.

Sri Nagar states that since orders have been already passed in the Testamentary Case No. 40 of 1997 in the judgment dated 26.5.2006 he does not want to press the application for the modification of the order dated 26.5.2006.

The application is accordingly dismissed as not pressed.

Order Date :- 16.7.2010 nethra