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Union of India - Section

Section 2 in The Bar Council Of India Advocates Welfare Scheme, 1998

2. Part B: Subscription

(i)Every applicant shall pay an admission fee of five hundred rupees in lump-sum with the application,
(ii)Every member shall pay an annual subscription of Rs, 750 (Rupees Seven hundred and fifty) per year on or before 31st of July of every year, Alternatively a member may pay a lump-sum contribution of Rs, 7,500(Rupees Seven thousand five hundred) at the time of joining the Scheme and in that event he shall not be required to pay any annual subscriptions,
(iii)In case of default in depositing the subscriptions, interest at the rate of fifteen per cent, Per annum shall be charged on every year's default,