Delhi High Court - Orders
Ms Vasudha Srivastava vs Union Of India And Ors on 26 October, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~15 to 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9427/2018
MS VASUDHA SRIVASTAVA ..... Petitioner
Through: Mr. Durgesh Gupta, Adv.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Amit Mahajan, CGSC with Mr.
Imon Bhattacharya, Adv. for R1.
Ms. Suruchi Suri, Adv. for R2.
AND
+ W.P.(C) 9652/2018
MS SUMAN RAM ..... Petitioner
Through: Mr. Durgesh Gupta, Adv.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Amit Mahajan, CGSC with Mr.
Imon Bhattacharya, Adv. for R1.
Ms. Suruchi Suri, Adv. for R2.
AND
+ W.P.(C) 9647/2018
MS LAXMI RANA ..... Petitioner
Through: Mr. Durgesh Gupta, Adv.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Amit Mahajan, CGSC with Mr.
Imon Bhattacharya, Adv. for R1.
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:28.10.2021
11:04:05
Ms. Suruchi Suri, Adv. for R2.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 26.10.2021 This matter is being heard through video-conferencing.
Let an additional affidavit be filed by the respondent Union of India / Air India bringing on record the latest position.
List on January 21, 2022.
V. KAMESWAR RAO, J OCTOBER 26, 2021/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:28.10.2021 11:04:05