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Delhi High Court - Orders

Ms Vasudha Srivastava vs Union Of India And Ors on 26 October, 2021

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~15 to 17
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     W.P.(C) 9427/2018
                                    MS VASUDHA SRIVASTAVA                 ..... Petitioner
                                                Through: Mr. Durgesh Gupta, Adv.

                                               versus

                                    UNION OF INDIA AND ORS.                    ..... Respondents
                                                  Through: Mr. Amit Mahajan, CGSC with Mr.
                                                            Imon Bhattacharya, Adv. for R1.
                                                            Ms. Suruchi Suri, Adv. for R2.

                              AND
                              +     W.P.(C) 9652/2018
                                    MS SUMAN RAM                                 ..... Petitioner
                                                Through:        Mr. Durgesh Gupta, Adv.

                                               versus

                                    UNION OF INDIA AND ORS.                    ..... Respondents
                                                  Through: Mr. Amit Mahajan, CGSC with Mr.
                                                            Imon Bhattacharya, Adv. for R1.
                                                            Ms. Suruchi Suri, Adv. for R2.

                              AND
                              +   W.P.(C) 9647/2018
                                    MS LAXMI RANA                                ..... Petitioner
                                                 Through:       Mr. Durgesh Gupta, Adv.

                                               versus

                                    UNION OF INDIA AND ORS.                  ..... Respondents
                                                  Through: Mr. Amit Mahajan, CGSC with Mr.
                                                            Imon Bhattacharya, Adv. for R1.


Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:28.10.2021
11:04:05
                                                                       Ms. Suruchi Suri, Adv. for R2.

                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                            ORDER

% 26.10.2021 This matter is being heard through video-conferencing.

Let an additional affidavit be filed by the respondent Union of India / Air India bringing on record the latest position.

List on January 21, 2022.

V. KAMESWAR RAO, J OCTOBER 26, 2021/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:28.10.2021 11:04:05