Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 9]

Madras High Court

M/S. Kennedy Industrial Training ... vs The Joint Director on 8 October, 2018

Author: S.S.Sundar

Bench: S.S.Sundar

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED  : 08.10.2018

CORAM

THE HONOURABLE MR.JUSTICE S.S.SUNDAR

W.P.No.31199 of 2003
and W.M.P.Nos.37982 & 37983 of 2003 


M/s. Kennedy Industrial Training Centre
Rep. By its Correspondent K.Ezhilmohan                                   ... Petitioner

Versus
1.The Joint Director,
   Office of the Director of Training and 
   Secretary to NCVT,
   Directorate General of Employment & Training,
   New Delhi-110  001.
2.Director of Employment and Training
   Chepauk, Chennai-600 005.
3.Joint Director,
   Director of Employment and Training
   Chepauk, Chennai-600 005.
4.Shri Pettaiah, Joint Director
   Advanced Training Institute,
   Guindy, Madras.
5.Shri Govindan, Professor,
   Government of Engineering College, 
   Vellore.                       				       ... Respondents    

PRAYER:  Writ Petition filed under Article 226 of the Constitution of India, praying for the issue of Writ of Certiorarified Mandamus, calling for the records of the first respondent impugned order dated 23.06.2003 made in file No.No.DGET.6/Court-22/4/2000-TC and quash the same and consequently direct the first respondent herein to grant permanent recognition to the petitioner institute on the basis of the report of the standing committee of the respondents two and three.
		


		
		For Petitioner           : Mrs. A. Shahana Fathima for 
				      Mr. R. Gopinath
		For Respondents       : Mr. G. Sankaren (For R1)
               			    : Mrs.V.Annalakshmi  (For R2 & R3)
				      Government Advocate
		
		       		  ***
 
O R D E R

The learned counsel for the petitioner has circulated a letter dated 03.10.2018 to the Registry seeking permission of this Court to withdraw this writ petition and he has also made an endorsement in the petition to that effect.

2 In view of the submission and endorsement made by the learned counsel for the petitioner, and also in view of the circulation of the letter dated 03.10.2018 this Writ Petition is dismissed as withdrawn. No costs. Consequently, connected Miscellaneous Petitions are also closed.

08.10.2018 Index : Yes / No mpa/rka To

1.The Joint Director, Office of the Director of Training and Secretary to NCVT, Directorate General of Employment & Training, New Delhi-110 001.

2.Director of Employment and Training Chepauk, Chennai-600 005.

3.Joint Director, Director of Employment and Training Chepauk, Chennai-600 005.

4.Shri Pettaiah, Joint Director Advanced Training Institute, Guindy, Madras.

5.Shri Govindan, Professor, Government of Engineering College, Vellore.

S.S.SUNDAR, J.

mpa/rka W.P.No.31199 of 2003 and W.M.P.Nos.37982 & 37983 of 2003 08.10.2018