Supreme Court - Daily Orders
Sara Cecilia Gracias E Braganza . vs Communidade Of Morombi O Grande . on 15 July, 2016
¢ ITEM NO.2 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 5/2016 in Civil Appeal No(s). 291/2013
SARA CECILIA GRACIAS E BRAGANZA AND ANR. Appellant(s)
VERSUS
COMMUNIDADE OF MORONBI O GRANDE & ANR. Respondent(s)
(For vacating stay and office report)
WITH
CONMT.PET.(C) No. 296/2016 In C.A. No. 291/2013
(With appln(s) for c/delay in filing contempt petition and Office
Report)
Date : 15/07/2016 These petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE V. GOPALA GOWDA
HON’BLE MR. JUSTICE ADARSH KUMAR GOEL
For Appellant(s) Mr. Nitin S. Tambwekar, Adv.
Mr. B.S. Sai, Adv.
Mr. K. Rajeev,Adv.
For Respondent(s) Mr. Prashant Kumar, Adv.
For applicant Ms. Triveni Potekar, Adv.
Mr. Paurush Kumar, Adv.
Mr. Chander Shekhar Ashri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the main matter in the usual course along with I.A. No. 5 of 2016.
(S. K. RAKHEJA) (SUMAN JAIN) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2016.07.16 10:55:58 IST Reason: