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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1)(e) in West Bengal Scheduled Castes Advisory Council Act, 2017

(e)the proper ways and means for convergence of activities of various Departments of the State Government and pooling of resources for holistic development of Scheduled Castes communities;