Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(1)(a) in Arunachal Pradesh Goods Tax Act, 2005

(a)the person carries on a business and the business is or includes the transportation of goods by road; and