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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(1)If an already registered Sports Association fails to apply for registration under the Ordinance as required under Section 26, within thirty days from the commencement of the Ordinance, the register shall issue an order superseding the existing Executive Body and appointing an Ad-hoc Executive Committee in lieu thereof to manage the affairs of the Association.