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State of Tamilnadu - Section

Section 3 in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004

3. Commission's offices, office hours and sittings.

(1)The place of the offices of the Commission may, from time to time, be specified by the Commission, by an order made in that behalf.
(2)Unless otherwise directed, the headquarters and other offices of the Commission shall be open daily except on Saturdays, Sundays and holidays notified by the Government of Tamil Nadu. The headquarters and other offices of the Commission shall be open at such times as the Commission may direct, from time to time.
(3)When the last day for doing any act falls on a day on which the office of the Commission is closed and by reason thereof the act cannot be done on that day, it may be done on the next day on which the office is open.
(4)The Commission may hold sittings for transacting its business at the headquarters or at any other place on days and time to be specified by the Commission.