Section 4(13)(iv) in U.P. Revenue Code, 2006

[Cites 0, Cited by 0] [Section 4(13)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(13)(iv) in U.P. Revenue Code, 2006

(iv)the erection of buildings on, or in the vicinity of the holding elsewhere than in an abadi or urban area, required for the convenient or profitable use or occupation of the holding; and

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State of Uttar Pradesh - Subsection

Section 4(13)(iv) in U.P. Revenue Code, 2006