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Union of India - Section

Section 4 in Energy Conservation (The Form and Manner For Submission of Report on the Status of Energy Consumption by the Designated Consumers) Rules, 2007

4. Authentication of data.

- Every designated consumer shall ensure that all the data furnished under rule 3 are duly authenticated by the energy manager appointed or designated by the designated consumer, the Chief Executive or his nominee authorised for the purpose before it is sent to the designated agency under rule 3 of these rules.