Supreme Court - Daily Orders
Ram Gopal Yadav vs The State Of Uttar Pradesh on 13 December, 2023
Author: Hrishikesh Roy
Bench: Hrishikesh Roy
ITEM NO.51 COURT NO.7 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).11174/2023
(Arising out of impugned final judgment and order dated 07-07-2023 in
CRA No. 6962/2011 passed by the High Court Of Judicature At Allahabad)
RAM GOPAL YADAV & ANR. Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH Respondent(s)
IA No. 179802/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 179804/2023 - EXEMPTION FROM FILING O.T.)
Date : 13-12-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Petitioner(s) Mr. Surjit Singh, Adv.
M/S. V. Maheshwari & Co., AOR
Mr. Nagendra Singh, Adv.
Mr. Naman Raj Singh, Adv.
Mr. Akash Choudhary, Adv.
Mr. K.K. Sharma, Adv.
Mr. Sandeep Kumar, Adv.
Mr. Mukesh Kumar, Adv.
For Respondent(s) Mr. Ardhendumauli Kumar Prasad, A.A.G.
Mr. Vishnu Shankar Jain, AOR
Mr. Parth Yadav, Adv.
Ms. Mani Munjal, Adv.
Mr. Gautam Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Surjit Singh, learned counsel appearing for the petitioner prays for liberty to withdraw the present petition.
Accordingly, the Special Leave Petition is dismissed as not Signature Not Verified pressed.
Digitally signed by Jayant Kumar Arora Date: 2023.12.14 19:45:00 IST Reason: (DEEPAK JOSHI) (KAMLESH RAWAT)
COURT MASTER (SH) ASSISTANT REGISTRAR