Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in Bihar Staff Selection Commission Conduct of Examination Rules, 2010 6. The preliminary examination shall not generally be taken for examination of any level if the number of application after scrutiny is below 40000 (forty thousand).
