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[Cites 0, Cited by 0] [Section 242] [Entire Act]

Bengal Presidency - Subsection

Section 242(b) in Police Regulations, Bengal , 1943

(b)All telegrams shall be written with carbon paper and a file of the duplicate copies of the telegrams despatched shall be kept at each police-station, and inspecting officers shall examine them to see that telegrams have been sent with circumspection and that they have been succinctly worded.