Union of India - Act
Repealing Act, 1938
UNION OF INDIA
India
India
Repealing Act, 1938
Act 1 of 1938
- Published in Gazette of India on 6 February 1938
- Not commenced
- [This is the version of this document from 6 February 1938.]
- [Note: The original publication document is not available and this content could not be verified.]
PASSED BY THE INDIAN LEGISLATURE(Received the assent of the Governor General on the 26th February, 1938.)PREAMBLEAn Act to repeal certain enactments.WHEREAS it is expedient that the enactments specified in the Schedule which are spent or have otherwise become unnecessary or have ceased to be in force otherwise than by expressed specific repeal, should be expressly and specifically repealed; It is hereby enacted as follows:--(a)which, while itself repealing another enactment, provided for the saving of rights, privileges, obligations or liabilities, acquired, accrued or incurred under that enactment or provided that references to the enactment by it repealed should be read as if made to the Act or Regulation by which that enactment was repealed, or that acts done under the enactment by it repealed should be deemed to have been done under the Act or Regulation by which that enactment was repealed, or (b)which, while itself amending another enactment, provided that references, to the enactment by it amended should be read as if made to that enactment as so amended, or that acts done under the enactment by it amended should be deemed to have been done under that enactment as so amended or by a new authority substituted in that enactment as so amended for a previously existing authority, the repeal shall not affect the operation of any such provision as aforesaid.
1. Short title
This Act may be called the Repealing Act, 1938.2. Repeal of certain enactments
The enactments specified in the Schedule are hereby repealed to the extent mentioned in the fourth column thereof.3. Saving
Where this Act repeals any enactment--4. Effect of repeal of amending enactment
Where this Act repeals any enactment by which the text of any other enactment was amended by the express omission, insertion or substitution of any matter, the repeal shall not affect the continuance of any such amendment made by the enactment so repealed and in operation at the commencement of this Act.Repealing.THE SCHEDULEENACTMENTS REPEALED(See SECTION 2)| Year | No. | Short title. | Extent of repeal. |
| 1 | 2 | 3 | 4 |
| PART I.--CENTRAL ACTS. | |||
| 1863 | XXXI | The Official Gazettes Act, 1863. | The whole. |
| 1867 | XXXII | The Chief Commissioners' Powers Act | So much as has not been repealed. |
| 1870 | XX | The Court-fees Act (1870) Amendment Act, 1870. | The whole. |
| 1870 | XXVII | The Indian Penal Code Amendment Act, 1870. | So much as has not been repealed. |
| 1871 | I | The Cattle-trespass Act, 1871. | Section 2 and the Schedule. |
| 1871 | V | The Prisoners Act, 1871. | So much as has not been repealed. |
| 1871 | XXII | The Bengal Chaukidari (Amendment) Act, 1871. | So much as has not been repealed. |
| 1871 | XXIII | The Pensions Act, 1871. | Section 2 and the Schedule. |
| 1872 | I | The Indian Evidence Act, 1872. | Section 2 and the Schedule. |
| 1872 | XV | The Indian Christian Marriage Act, 1872. | Section 2 and the Fifth Schedule. |
| 1872 | XVIII | The Indian Evidence Act Amendment Act. | So much as has not been repealed. |
| 1872 | XIX | The Indian Penal Code Amendment Act, 1872. | The whole. |
| 1873 | X | The Indian Oaths Act, 1873. | Section 15. |
| 1874 | IX | The European Vagrancy Act, 1874. | Section 2. |
| 1874 | XV | The Laws Local Extent Act, 1874. | Part XII of the Sixth Schedule. |
| 1875 | XIII | The Probate and Administration Act, 1875. | So much as has' not been repealed. |
| 1875 | XV | The Punjab Laws Amendment Act, 1875. | The whole. |
| 1876 | X | The Bombay Revenue Jurisdiction Act, 1876. | Section 15. |
| 1870 | XVI | The Stage-Carriages Act (1861) Amendment Act, 1876. | So much as has not been repealed. |
| 1876 | XVIII | The Oudh Laws Act, 1876. | Section 2 and the First Schedule. |
| 1877 | IX | The Punjab Murderous Outrages (Amendment) Act, 1877. | Section 2. |
| 1877 | XVI | An Act to amend the Bombay Revenue Jurisdiction Act, 1876. | The whole. |
| 1877 | XIX | The Madras Civil Courts (Amendment) Act, 1877. | So much as has not been repealed. |
| 1878 | VIII | The Sea Customs Act, 1878. | Section 2 and Part I of the Schedule. |
| 1878 | XI | The Indian Arms Act, 1878. | Section 3 and the First Schedule. |
| 1878 | XII | The Punjab Laws (Amendment) Act, 1878. | Sections 1 and 5. |
| 1878 | XIV | n Act to assimilate certain powers of the Local Governments of the Northwestern Provinces and Oudh. | So much as has not been repealed. |
| 1878 | XVII | The Northern India Ferries Act, 1878. | Section 2. |
| 1879 | II | The Central Provinces Laws Act, 1879. | The whole. |
| 1879 | XVIII | The Legal Practitioners Act, 1879. | Sections 2 and 42. The First Schedule. |
| 1880 | IX | The Bombay Civil Courts Act, 1880. | So much as has not been repealed. |
| 1880 | XV | The Bombay Revenue Jurisdiction Act, 1880. | So much as has not been repealed. |
| 1881 | VII | The Bengal Cess (Amendment No. 1) Act, 1881. | The whole. |
| 1881 | X | The Coroners Act, 1881. | So much as has not been repealed. |
| 1881 | XIV | The Benares Family Domains Act, 1881. | So much as has not been repealed. |
| 1881 | XXI | The Broach and Kaira ncumbered Estates Act, 1881. | Section 2. |
| 1881 | XXIII | The Dekkhan Agriculturists' Relief Act, 1881. | So much as has not been repealed. |
| 1881 | XXIV | The Punjab Laws Amendment Act, 1881. | So much as has not been repealed. |
| 1882 | VIII | The Indian Penal Code Amendment Act, 1882. | The whole. |
| 1882 | XII | The Indian Salt Act, 1882. | Section 2 and the Schedule. |
| 1882 | XV | The Presidency Small Cause Courts Act, 1882. | Sections 2 and 3. The First Schedule. |
| 1882 | XXII | The Dekkhan Agriculturists' Relief Act, 1882. | So much as has not been repealed. |
| 1883 | I | The Central Provinces Local Self-Government Act, 1883. | So much as has not been repealed. |
| 1883 | II | The Elephants Preservation Act (1879) Amendment Act, 1883. | The whole. |
| 1883 | V | The Indian Merchant Shipping Act, 1883. | So much as has not been repealed. |
| 1883 | VI | The Calcutta Pilots (Amendment) Act, 1883. | The whole. |
| 1883 | XX | The Punjab District Boards Act, 1883. | The whole of Chapter V. |
| 1884 | V | The Chota Nagpur Incumbered Estates (Amendment) Act, 1884. | So much as has not been repealed. |
| 1884 | IX | The Legal Practitioners Act, 1884. | So much as has not been repealed. |
| 1884 | XII | The Agriculturists' Loans Act, 1884. | Section 3. |
| 1885 | II | The Negotiable Instruments Act, 1885. | So much as has not been repealed. |
| 1885 | III | The Transfer of Property Act (1882) Amendment Act, 1885. | The whole. |
| 1885 | IX | The Excise and Sea Customs' Law Amendment Act, 1885. | So much as has not been repealed. |
| 1885 | X | An Act to amend the Oudh Estates Act, 1869. | The whole. |
| 1885 | XIII | The Indian Telegraph Act, 1885. | Section 2. |
| 1885 | XXI | The Madras Civil Courts Act, 1885. | So much as has not been repealed. |
| 1886 | III | The Northern India Ferries Act Amendment Act, 1886. | The whole. |
| 1886 | IV | The Indian Contract Act (1872) Amendment Act, 1886. | So much as has not been repealed. |
| 1886 | VI | The Births, Deaths and Marriages Registration Act, 1886. | The whole of Chapter IV. |
| 1886 | VIII | The Bengal Tenancy (Amendment) Act, 1886. | The whole. |
| 1886 | X | The Indian Criminal Law Amendment Act, 1886. | So much as has not been repealed. |
| 1886 | XIX | An Act tolegalize the discharge by the Lieutenant-Governor of the North-WesternProvinces of certain functions of the Governor General in Council. | The whole. |
| 1886 | XXII | The Oudh Rent Act, 1886. | Section 2. |
| 1886 | XXIII | The Dekkhan Agriculturists' Relief Act, 1886. | So much as has not been repealed. |
| 1887 | II | The Sea Customs Act (1878) Amendment Act, 1887. | So much as has not been repealed. |
| 1887 | III | The Indian Evidence Act (1872) Amendment Act, 1887. | The whole. |
| 1887 | IX | The Provincial Small Cause Courts Act, 1887. | So much of section 2 as has not been repealed. |
| 1887 | XVII | The Punjab Land-revenue Act, 1887. | Section 2 and the Schedule. |
| 1888 | XI | The Indian Telegraph (Presidency-towns) Act, 1888. | The whole. |
| 1889 | I | The Metal Tokens Act, 1889. | Section 9. |
| 1889 | IV | The Indian Merchandise Marks Act, 1889. | Sections 3, 10 and 11. |
| 1889 | V | The Coroners (Madras) Act, 1889. | So much as has not been repealed. |
| 1889 | VII | The Succession Certificate Act, 1889. | So much as has not been repealed. |
| 1889 | VIII | The Sea Customs Act (1878) Amendment Act, 1889. | So much as has not been repealed. |
| 1889 | XVI | The Central Provinces Land-revenue Act, 1889. | So much as has not been repealed. |
| 1890 | VIII | The Guardians and Wards Act, 1890. | Sections 2 and 52. The Schedule. |
| 1890 | IX | The Indian Railways Act, 1890. | Sections 2, 149 and 150. The First Schedule. |
| 1890 | X | The Press and Registration of Books Act (1867) Amendment Act, 1890. | So much as has not been repealed. |
| 1890 | XVI | The Births, Deaths and Marriages Registration Act (1886) Amendment Act, 1890. | So much as has not been repealed. |
| 1890 | XX | The North-Western Provinces and Oudh Act, 1890. | Section 8(1)--the words from "and in Part IV" (where they first occur) to "shall be repealed".Section 8(2).Section 9(1).Sections 38, 44 to 47, 49 and 51 to 53.Section 55.Sections 57 to 61. |
| 1891 | I | The Cattle-trespass Act (1871) Amendment Act, 1891. | So much as has not been repealed. |
| 1891 | II | The Indian Christian Marriage Act (1872) Amendment Act, 1891. | So much as has not been repealed. |
| 1891 | III | The Indian Evidence Act (1872) Amendment Act, 1891. | So much as has not been repealed. |
| 1891 | VII | The Indian Registration of Ships Act (1841) Amendment Act, 1891. | So much as has not been repealed. |
| 1891 | IX | The Indian Merchandise Marks and Sea Customs Acts Amendment Act, 1891. | So much as has not been repealed. |
| 1891 | X | The Indian Criminal Law Amendment Act, 1891. | So much as has not been repealed. |
| 1891 | XII | The Amending Act, 1891. | So much as has not been repealed. |
| 1892 | IV | The Court of Wards Act (Bengal) Amendment Act, 1892. | So much as has not been repealed. |
| 1892 | VII | The Madras City Civil Courts Act, 1892. | Section 12. |
| 1893 | I | The Bankers' Books Evidence Act, 1893. | So much as has not been repealed. |
| 1894 | I | The Land Acquisition Act, 1894. | So much of section 2 as has not been repealed. |
| 1894 | III | The Indian Criminal Law Amendment Act, 1894. | So much as has not been repealed. |
| 1894 | IV | The Amending Act, 1894. | So much as has not been repealed. |
| 1894 | IX | The Prisons Act, 1894. | Section 2and the Schedule. |
| 1894 | XIII | The Amending (Army) Act, 1894. | So much as has not been repealed. |
| 1895 | I | The Presidency Small Cause Courts Act, 1895. | So much as has not been repealed. |
| 1895 | III | The Indian Criminal Law Amendment Act, 1895. | So much as has not been repealed. |
| 1895 | VI | The Dekkhan Agriculturists' Relief Act, 1895. | The whole. |
| 1895 | VII | The Punjab Laws Act Amendment Act, 1895. | So much as has not been repealed. |
| 1895 | VIII | The Police Act (1861) Amendment Act, 1895. | The whole. |
| 1895 | XVI | The Amending Act, 1895. | So much as has not been repealed. |
| 1896 | VI | The Indian Penal Code Amendment Act, 1896. | The whole. |
| 1896 | VIII | The Inland Bonded Warehouses Act, 1896. | Section 3. |
| 1896 | IX | The Indian Railways Act (1890) Amendment Act, 1896. | So much as has not been repealed. |
| 1896 | XI | The Legal Practitioners Act, 1896. | The whole. |
| 1896 | XVII | The Punjab Land-revenue (Amendment) Act, 1896. | The whole. |
| 1897 | I | The Public Servants (Inquiries) Act (1850) Amendment Act, 1897. | Sections 2, 3 and 4. |
| 1897 | V | The Amending Act, 1897. | Sub-section (2) of section 2 and the Second Schedule. |
| 1897 | VI | The Negotiable Instruments Act Amendment Act, 1897. | So much as has not been repealed. |
| 1897 | VIII | The Reformatory Schools Act, 1897. | Sections 2 and 3. |
| 1898 | I | The Stage-Carriages Act (1861) Amendment Act, 1898. | So much as has not been repealed. |
| 1898 | IV | The Indian Penal Code Amendment 1898. | So much as has not been repealed. |
| 1898 | XI | The Central Provinces Tenancy Act, Act, 1898. | Section 100 and the Schedule. |
| 1898 | XII | The Central Provinces Land-revenue Act, 1898. | The whole. |
| 1899 | III | The Presidency Small Cause Courts Act, 1899. | So much as has not been repealed. |
| 1899 | V | The Indian Evidence Act, 1899. | So much as has not been repealed. |
| 1899 | VI | The Indian Contract Act Amendment Act, 1899. | The whole. |
| 1899 | IX | The Indian Arbitration Act, 1899. | Section 21. |
| 1899 | X | The Carriers Act, 1899. | So much as has not been repealed. |
| 1899 | XI | The Court-fees Amendment Act, 1899. | So much as has not been repealed. |
| 1899 | XII | The Currency Notes Forgery Act, 1899. | So much as has not been repealed. |
| 1899 | XVI | The Northern India Canal and Drainage (Amendment) Act, 1899. | So much as has not been repealed. |
| 1899 | XVIII | The Land Improvement Loans (Amendment) Act, 1899. | So much as has not been repealed. |
| 1899 | XIX | The Currency Conversion (Army) Act, 1899. | So much as has not been repealed. |
| 1899 | XXIV | The Central Provinces Court of Wards Act, 1899. | Section 41 and the Schedule. |
| 1900 | II | The Transfer of Property Act, 1900. | So much as has not been repealed. |
| 1900 | VII | An Act amending Act XIX of 1899. | So much as has not been repealed. |
| 1900 | XII | The Bankers' Books Evidence Act, 1900. | So much as has not been repealed. |
| 1900 | XIII | The Punjab Alienation of Land Act, 1900. | Section 22. |
| 1901 | X | The Court-fees (Amendment) Act, 1901. | So much as has not been repealed. |
| 1901 | XI | The Amending Act, 1901. | Section 3 and the Second Schedule. |
| 1902 | VII | The United Provinces (Designation) Act, 1902. | The whole. |
| 1903 | I | The Amending Act, 1903. | Section 3 and the Second Schedule. |
| 1903 | II | The Indian Post Office (Amendment) Act, 1903. | The whole. |
| 1903 | XIII | The Lepers (Amendment) Act, 1903. | The whole. |
| 1904 | VI | The Transfer of Property (Amendment) Act, 1904. | The whole. |
| 1904 | XV | The Indian Stamp (Amendment) Act, 1901. | The whole. |
| 1905 | VI | The Court-fees (Amendment) Act, 1905. | The whole. |
| 1906 | II | The Sindh Incumbered Estates (Amendment) Act, 1906. | The whole. |
| 1906 | IV | The Presidency Small Cause Courts Act, 1906. | So much as has not been repealed. |
| 1906 | V | The Indian Stamp (Amendment) Act, 1906. | The whole. |
| 1906 | VIII | The Land Improvement and Agriculturists' Loans (Amendment) Act, 1906. | So much as has not been repealed. |
| 1907 | IV | The Repealing and Amending (Rates and Cesses) Act, 1907. | The whole. |
| 1908 | I | The Legal Practitioners (Amendment) Act, 1908. | So much as has not been repealed. |
| 1908 | III | The Indian Trusts (Amendment) Act, 1908. | The whole. |
| 1908 | IV | The Coroners (Amendment) Act, 1908. | So much as has not been repealed. |
| 1908 | XIII | The Central Provinces Financial Commissioner's Act, 1908. | Sections 4, 5 and 6. |
| 1908 | XV | The Indian Ports Act, 1908. | Section 69 and Schedule II. |
| 1908 | XVI | The Indian Registration Act, 1908. | Section 93 and the Schedule. |
| 1909 | IV | The Whipping Act, 1909. | Section 7. |
| 1910 | III | The Indian Penal Code Amendment Act, 1910. | The whole. |
| 1910 | VI | The Indian Stamp (Amendment) Act, 1910. | The whole. |
| 1910 | VII | The Court-fees (Amendment) Act, 1910. | The whole. |
| 1910 | XII | The Glanders and Farcy Law Amendment Act, 1910. | The whole. |
| 1910 | XIII | The Prisons (Amendment) Act, 1910. | The whole. |
| 1911 | I | The Opium (Amendment) Act, 1911. | Sections 2 and 3. |
| 1911 | IV | The Indian Ports (Amendment) Act, 1911. | The whole. |
| 1911 | V | The Indian Tramways (Amendment) Act, 1911. | The whole. |
| 1911 | IX | The Births, Deaths and Marriages Registration (Amendment) Act, 1911. | The whole. |
| 1911 | XI | The Indian Universities (Amendment) Act, 1911. | The whole. |
| 1911 | XIII | The Indian Christian Marriage (Amendment) Act, 1911. | Tho whole. |
| 1911 | XIV | The Court-fees (Amendment) Act, 1911. | The whole. |
| 1911 | XVI | The Bengal, Agra and Assam Civil Courts (Amendment) Act, 1911. | The whole. |
| 1912 | I | The Indian Stamp (Amendment) Act, 1912. | The whole. |
| 1912 | III | The Indian Post Office (Amendment) Act, 1912. | The whole. |
| 1912 | VII | The Bengal, Bihar and Orissa and Assam Laws Act, 1912. | Sections 7 and 8 and Schedule E. |
| 1912 | IX | The Presidency Small Cause Courts (Amendment) Act, 1912. | The whole. |
| 1912 | X | The Indian Divorce (Amendment) Act, 1912. | The whole. |
| 1913 | I | The Indian Extradition (Amendment) Act, 1913. | The whole. |
| 1913 | V | The White Phosphorus Matches Prohibition Act, 1913. | Section 3. |
| 1913 | VIII | The Indian Criminal Law Amendment Act, 1913. | The whole. |
| 1914 | I | The Code of Civil Procedure (Amendment) Act, 1914. | The whole. |
| 1914 | IV | The Decentralization Act, 1914. | So much as has not been repealed. |
| 1914 | V | The Negotiable Instruments (Amendment) Act, 1914. | The whole. |
| 1914 | VI | The Provincial Small Cause Courts (Amendment) Act; 1914. | The whole. |
| 1914 | VII | The Indian Telegraph (Amendment) Act, 1914. | The whole. |
| 1914 | X | The Repealing and Amending Act, 1914. | So much as has not been repealed. |
| 1914 | XI | The Indian Companies (Amendment) Act, 1914. | The whole. |
| 1914 | XII | The Sea Customs (Amendment) Act, 1914. | The whole. |
| 1914 | XIII | The Indian Life Assurance Companies (Amendment) Act, 1914. | The whole. |
| 1914 | XIV | The Indian Post Office and Telegraph (Amendment) Act, 1914. | The whole. |
| 1914 | XV | The Indian Army (Amendment) Act, 1914. | The whole. |
| 1914 | XVII | The Second Repealing and Amending Act, 1914. | So much as has not been repealed. |
| 1915 | III | The Foreigners (Amendment.) Act, 1915. | The whole. |
| 1915 | VII | The Delhi Laws Act, 1915. | Section 7. |
| 1915 | IX | The Sea Customs (Amendment) Act, 1915. | The whole. |
| 1915 | XI | The Repealing and Amending Act, 1915. | So much as has not been repealed. |
| 1915 | XIII | The North-West Frontier Constabulary Act, 1915. | Section 22. |
| 1916 | I | The Indian Trusts (Amendment) Act, 1916. | The whole. |
| 1916 | VI. | The Indian Ports (Amendment) Act, 1916. | The whole. |
| 1916 | XII | The Indian Lunacy (Amendment) Act, 1916. | The whole. |
| 1916 | XIII | The Amending Act, 1916. | So much as has not been repealed. |
| 1917 | X | The Indian Army (Amendment) Act, 1917. | The whole. |
| 1917 | XIV | The Prevention of Cruelty to Animals (Amendment) Act, 1917. | The whole. |
| 1917 | XV | The Indian Registration (Amendment) Act, 1917. | The whole. |
| 1917 | XVII | The Government Savings Banks (Amendment) Act, 1917. | The whole. |
| 1917 | XXI | The Indian Trusts (Amendment) Act, 1917. | The whole. |
| 1917 | XXIII | The Presidency Small Cause Courts (Amendment) Act, 1917. | The whole. |
| 1917 | XXIV | The Repealing and Amending Act, 1917. | So much as has not been repealed. |
| 1918 | IV | The Indian Coinage (Amendment) Act, 1918. | The whole. |
| 1918 | XI | The Indian Army (Amendment) Act, 1918. | So much as has not been repealed. |
| 1919 | V | The Termination of the Present War (Definition) Act, 1919. | The whole. |
| 1919 | VI | The Indian Oaths (Amendment) Act, 1919. | The whole. |
| 1919 | VIII | The Negotiable Instruments (Amendment) Act, 1919. | The whole. |
| 1919 | X | The Excess Profits Duty Act, 1919 | So much as has not been repealed. |
| 1919 | XIII | The Sea Customs (Amendment) Act, 1919. | The whole. |
| 1919 | XVII | The Land Acquisition (Amendment) Act, 1919. | The whole. |
| 1919 | XVIII | The Repealing and Amending Act, 1919. | So much as has not been repealed. |
| 1919 | XX | The Indian Arms (Amendment) Act, 1919. | The whole. |
| 1919 | XXI | The Indian Coinage (Amendment) Act, 1919. | The whole. |
| 1919 | XXIII | The Cinematograph (Amendment) Act, 1919. | The whole. |
| 1919 | XXVII | The Indemnity Act, 1919. | The whole. |
| 1920 | II | The Indian Army (Amendment) Act, 1920. | The whole. |
| 1920 | VI | The Inland Steam-vessels (Amendment) Act, 1920. | The whole. |
| 1920 | VIII | The Dourine (Amendment) Act, 1920. | The whole. |
| 1920 | IX | The Glanders and Farcy (Amendment) Act, 1920. | The whole. |
| 1920 | XI | The Presidency-towns Insolvency (Amendment) Act, 1920. | The whole. |
| 1920 | XXII | The Lepers (Amendment) Act, 1920. | The whole. |
| 1920 | XXIV | The Code of Civil Procedure (Amendment) Act, 1920. | The whole. |
| 1920 | XXV | The Negotiable Instruments (Amendment) Act, 1920. | The whole. |
| 1920 | XXVI | The Indian Limitation and Code of Civil Procedure (Amendment) Act, 1920. | The whole. |
| 1920 | XXVII | The Indian Motor Vehicles (Amendment) Act, 1920. | The whole. |
| 1920 | XXIX | The Indian Patents and Designs (Amendment) Act, 1920. | The whole. |
| 1920 | XXXI | The Repealing and Amending Act, 1920. | So much as has not been repealed. |
| 1920 | XXXII | The Post Office Cash Certificates (Amendment) Act, 1920. | The whole. |
| 1920 | XXXVII | The Indian Army (Amendment) Act, 1920. | So much as has not been repealed. |
| 1920 | XXXVIII | The Devolution Act, 1920. | So much as has not been repealed. |
| 1920 | XXXIX | The Indian Elections Offences and Inquiries Act, 1920. | The whole of Part I. |
| 1920 | XLII | The Indian Companies (Amendment) Act, 1920. | The whole. |
| 1920 | XLIX | The Auxiliary Force Act, 1920. | Section 35. |
| 1921 | I | The Indian Tea Cess (Amendment) Act, 1921. | The whole. |
| 1921 | III | The Code of Civil Procedure (Amendment) Act, 1921. | The whole. |
| 1921 | VII | The Calcutta University Act, 1921. | The whole. |
| 1921 | XI | The Indian Works of Defence (Amendment) Act, 1921. | So much as has not been repealed. |
| 1921 | XII | The Negotiable Instruments (Amendment) Act, 1921. | The whole. |
| 1921 | XIII | The Carriers (Amendment) Act, 1921. | The whole. |
| 1921 | XV | The Indian Post Office (Amendment) Act, 1921. | The whole. |
| 1921 | XVI | The Indian Penal Code (Amendment) Act, 1921. | So much as has not been repealed. |
| 1921 | XIX | The Land Acquisition (Amendment) Act, 1921. | The whole. |
| 1922 | I | The Indian Electricity (Amendment) Act, 1922. | The whole. |
| 1922 | III | The Benares Hindu University (Amendment) Act, 1922. | The whole. |
| 1922 | VI | The Indian Lunacy (Amendment) Act, 1922. | The whole. |
| 1922 | X | The Indian Limitation (Amendment) Act, 1922. | The whole. |
| 1922 | XIV | The Press Law Repeal and Amendment Act, 1922. | The whole. |
| 1922 | XV | The Indian Ports (Amendment) Act, 1922. | The whole. |
| 1922 | XVI | The Indian Extradition (Amendment) Act, 1922. | The whole. |
| 1922 | XVII | The Indian Museum (Amendment) Act, 1922. | The whole. |
| 1922 | XVIII | The Negotiable Instruments (Amendment) Act, 1922. | The whole. |
| 1922 | XIX | The Court-fees (Amendment) Act, 1922. | The whole. |
| 1922 | XX | The Parsi Marriage and Divorce (Amendment) Act, 1922. | The whole. |
| 1922 | XXI | The Official Trustees and Administrator General's Acts Amendment Act, 1922. | The whole. |
| 1923 | XI | The Repealing and Amending Act, 1923. | So much as has not been repealed. |
| 1923 | XII | The Criminal Law Amendment Act, 1923. | So much as has not been repealed. |
| 1923 | XIII | The Married Women's Property (Amendment) Act, 1923. | The whole. |
| 1923 | XV | The Indian Income-tax (Amendment) Act, 1923. | So much as has not been repealed. |
| 1923 | XVI | The Government Savings Banks (Amendment) Act, 1923. | The whole. |
| 1923 | XVII | The Prisoners (Amendment) Act, 1923. | The whole. |
| 1923 | XVIII | The Code of Criminal Procedure (Amendment) Act, 1923. | So much as has not been repealed. |
| 1923 | XX | The Indian Penal Code (Amendment) Act, 1923. | The whole. |
| 1923 | XXVI | The Code of Civil Procedure (Amendment) Act, 1923. | Tho whole. |
| 1923 | XXVII | The Indian Income-tax (Further Amendment) Act, 1923. | The whole. |
| 1923 | XXIX | The Code of Civil Procedure (Second Amendment) Act, 1923. | The whole. |
| 1923 | XXX | The Special Marriage (Amendment) Act, 1923. | The whole. |
| 1923 | XXXI | The Indian Territorial and Auxiliary Forces (Amendment) Act, 1923. | The whole. |
| 1923 | XXXII | The Indian Lunacy (Amendment) Act, 1923. | The whole. |
| 1923 | XXXIII | The Indian Army (Amendment) Act, 1923. | The whole. |
| 1923 | XXXIV | The Cutchi Memons (Amendment) Act, 1923. | The whole. |
| 1923 | XXXV | The Code of Criminal Procedure (Further Amendment) Act, 1923. | The whole. |
| 1923 | XXXVII | The Code of Criminal Procedure (Second Amendment) Act, 1923. | So much as has not been repealed. |
| 1923 | XXXVIII | The Land Acquisition (Amendment) Act, 1923. | The whole. |
| 1923 | XXXIX | The Indian Ports (Amendment) Act, 1923. | The whole. |
| 1923 | XL | The Indian Electricity (Amendment) Act, 1923. | The whole. |
| 1923 | XLI | The Charitable and Religious Trusts (Amendment) Act, 1923. | The whole. |
| 1923 | XLIII | The Indian Stamp (Amendment) Act, 1923. | The whole. |
| 1924 | I | The Indian Cotton Cess (Amendment) Act, 1924. | The whole. |
| 1924 | VII | The Repealing and Amending Act, 1924. | So much as has not been repealed. |
| 1924 | X | The Indian Coinage (Amendment) Act, 1924. | The whole. |
| 1924 | XI | The Indian Income-tax (Amendment) Act, 1924. | The whole. |
| 1924 | XV | The Indian Motor Vehicles (Amendment) Act, 1924. | The whole. |
| 1924 | XVI | The Indian Post Office (Amendment) Act, 1924. | The whole. |
| 1924 | XVII | The Imperial Bank of India (Amendment) Act, 1924. | The whole. |
| 1924 | XVIII | The Indian Criminal Law Amendment Act, 1924. | The whole. |
| 1925 | I | The Indian Merchant Shipping (Amendment) Act, 1925. | The whole. |
| 1925 | V | The Indian Income-tax (Amendment) Act, 1925. | The whole. |
| 1925 | VII | The Cantonments (Amendment) Act, 1925. | The whole. |
| 1925 | VIII | The Obscene Publications Act, 1925 | The whole. |
| 1925 | IX | The Indian Ports (Amendment) Act, 1925. | The whole. |
| 1925 | X | The Cantonments (House-Accommodation Amendment) Act, 1925. | The whole. |
| 1925 | XI | The Indian Merchant Shipping (Second Amendment) Act, 1925. | The whole. |
| 1925 | XV | The Indian Stamp (Amendment) Act, 1925. | The whole. |
| 1925 | XVI | The Indian Income-tax (Second Amendment) Act, 1925. | The whole. |
| 1925 | XVII | The Prisons (Amendment) Act, 1925. | The whole. |
| 1925 | XVIII | The Indian Cotton Cess (Amendment) Act, 1925. | The whole. |
| 1925 | XX | The Code of Civil Procedure (Amendment) Act, 1925. | The whole. |
| 1925 | XXI | The Religious Endowments (Amendment) Act, 1925. | The whole. |
| 1925 | XXIII | The Legislative Members Exemption Act, 1925. | The whole. |
| 1925 | XXIV | The Sikh Gurdwaras (Supplementary) Act, 1925. | Section 3. |
| 1925 | XXVII | The Opium (Amendment) Act, 1925. | So much as has not been repealed. |
| 1925 | XXVIII | The Provident Funds (Amendment) Act, 1925. | The whole. |
| 1925 | XXIX | The Indian Penal Code (Amendment) Act, 1925. | The whole. |
| 1925 | XXX | The Indian Limitation (Amendment) Act, 1925. | The whole. |
| 1925 | XXXII | The Oudh Courts (Supplementary) Act, 1925. | The whole. |
| 1925 | XXXIII | The Criminal Tribes (Amendment) Act, 1925. | The whole. |
| 1925 | XXXIV | The Cotton Transport (Amendment) Act, 1925. | The whole. |
| 1925 | XXXVI | The Indian Ports (Amendment) Act, 1925. | So much as has not been repealed. |
| 1925 | XXXVII | The Repealing and Amending Act, 1925. | So much as has not been repealed. |
| 1925 | XXXVIII | The Transfer of Property (Amendment) Act, 1925. | The whole. |
| 1926 | I | The Small Cause Courts (Attachment of Immoveable Property) Act, 1926. | The whole. |
| 1926 | II | The Code of Criminal Procedure (Amendment) Act, 1926. | So much as has not been repealed. |
| 1926 | IV | The Guardians and Wards (Amendment) Act, 1926. | So much as has not been repealed. |
| 1926 | V | The Indian Lunacy (Amendment) Act, 1926. | The whole. |
| 1926 | VI | The Code of Civil Procedure (Amendment) Act, 1926. | The whole. |
| 1926 | IX | The Insolvency (Amendment) Act, 1926. | The whole. |
| 1926 | X | The Code of Criminal Procedure (Second Amendment) Act, 1926. | The whole. |
| 1926 | XIII | The Indian Registration (Amendment) Act, 1926. | The whole. |
| 1926 | XIV | The Madras Civil Courts (Amendment) Act, 1926. | The whole. |
| 1926 | XV | The Legal Practitioners (Amendment) Act, 1926. | The whole. |
| 1926 | XVIII | The Madras Civil Courts (Second Amendment) Act, 1926. | The whole. |
| 1926 | XXII | The Code of Civil Procedure (Second Amendment) Act, 1926. | So much as has not been repealed. |
| 1926 | XXIV | The Indian Income-tax (Amendment) Act, 1926. | The whole. |
| 1926 | XXV | The Indian Divorce (Amendment) Act, 1926. | The whole. |
| 1926 | XXVII | The Transfer of Property (Amendment) Act, 1926. | The whole. |
| 1926 | XXVIII | The Usurious Loans (Amendment) Act, 1926. | The whole. |
| 1926 | XXIX | The Workmen's Compensation (Amendment) Act, 1926. | The whole. |
| 1926 | XXX | The Negotiable Instruments (Interest) Act, 1926. | So much as has not been repealed. |
| 1926 | XXXI | The Indian Evidence (Amendment) Act, 1926. | The whole. |
| 1926 | XXXII | The Administrator General's (Amendment) Act, 1926. | The whole. |
| 1926 | XXXIII | The Indian Companies (Amendment) Act, 1926. | The whole. |
| 1926 | XXXV | The Cantonments (Amendment) Act, 1926. | The whole. |
| 1926 | XXXVI | The Code of Criminal Procedure (Third Amendment) Act, 1926. | The whole. |
| 1926 | XXXIX | The Provincial Insolvency (Amendment) Act, 1926. | So much as has not been repealed. |
| 1926 | XL | The Indian Succession (Second Amendment) Act, 1926. | The whole. |
| 1927 | I | The Indian Limitation (Amendment) Act, 1927. | The whole. |
| 1927 | II | The Indian Registration (Amendment) Act, 1927. | The whole. |
| 1927 | V | The Indian Finance Act, 1927. | So much as has not been repealed. |
| 1927 | VI | The Madras Salt (Amendment) Act, 1927. | The whole. |
| 1927 | VII | The Provident Funds (Amendment) Act, 1927. | The whole |
| 1927 | VIII | The Sea Customs (Amendment) Act, 1927. | The whole. |
| 1927 | IX | The Indian Limitation (Second Amendment) Act, 1927. | The whole. |
| 1927 | X | The Repealing and Amending Act, 1927. | So much as has not been repealed. |
| 1927 | XI | The Insolvency (Amendment) Act, 1927. | The whole. |
| 1927 | XIII | The Indian Bar Councils (Amendment) Act, 1927. | The whole. |
| 1927 | XIV | The Indian Merchant Shipping (Amendment) Act, 1927. | The whole. |
| 1927 | XV | The Indian Divorce (Amendment) Act, 1927. | The whole. |
| 1927 | XVII | The Indian Lighthouse Act, 1927. | Section 22 and the Schedule. |
| 1927 | XVIII | The Indian Succession (Amendment) Act, 1927. | The whole. |
| 1927 | XIX | The Presidency-towns Insolvency (Amendment) Act, 1927. | The whole. |
| 1927 | XXI | The Indian Securities (Amendment) Act, 1927. | The whole. |
| 1927 | XXII | The Societies Registration (Amendment) Act, 1927. | The whole. |
| 1927 | XXV | The Criminal Law Amendment Act, 1927. | The whole. |
| 1927 | XXVI | The Cantonments (Amendment) Act, 1927. | The whole. |
| 1927 | XXVII | The Indian Emigration (Amendment) Act, 1927. | The whole. |
| 1927 | XXVIII | The Indian Income-tax (Amendment) Act, 1927. | The whole. |
| 1927 | XXX | The Indian Divorce (Second Amendment) Act, 1927. | The whole. |
| 1928 | II | The Indian Securities (Amendment) Act, 1928. | The whole. |
| 1928 | III | The Indian Income-tax (Amendment) Act, 1928. | The whole. |
| 1928 | IV | The Inland Bonded Warehouses (Amendment) Act, 1928. | The whole. |
| 1928 | VI | The Indian Merchant Shipping (Amendment) Act, 1928. | The whole. |
| 1928 | IX | The Indian Territorial Force (Amendment) Act, 1928. | The whole. |
| 1928 | X | The Auxiliary Force (Amendment) Act, 1928. | The whole. |
| 1928 | XI | The Chittagong Port (Amendment) Act, 1928. | The whole. |
| 1928 | XIV | The Indian Succession (Amendment) Act, 1928. | The whole. |
| 1928 | XV | The Indian Trade Unions (Amendment) Act, 1928. | The whole. |
| 1928 | XVI | The Indian Income-tax (Amendment) Act, 1928. | The whole. |
| 1928 | XVIII | The Repealing and Amending Act, 1928. | So much as has not been repealed. |
| 1928 | XIX | The Madras Salt (Amendment) Act, 1928. | The whole. |
| 1929 | I | The Indian Limitation (Amendment) Act, 1929. | The whole. |
| 1929 | III | Tho Presidency-towns Insolvency (Amendment) Act, 1929. | The whole. |
| 1929 | IX | The Indian Boilers (Amendment) Act, 1929. | The whole. |
| 1929 | XI | The Bengal Pilot Service (Centralisation of Administration) Act, 1929. | The whole. |
| 1929 | XII | The Indian Income-tax (Provident Funds Relief) Act, 1929. | The whole. |
| 1929 | XIII | The Indian Territorial Force (Amendment) Act, 1929. | The whole. |
| 1929 | XIV | The Indian Cotton Cess (Amendment) Act, 1929. | The whole. |
| 1929 | XV | The Indian Registration (Amendment) Act, 1929. | The whole. |
| 1929 | XVII | The Guardians and Wards (Amendment) Act, 1929. | The whole. |
| 1929 | XVIII | The Indian Succession (Amendment) Act, 1929. | The whole. |
| 1929 | XX | The Transfer of Property (Amendment) Act, 1929. | The whole. |
| 1929 | XXI | The Transfer of Property (Amendment) Supplementary Act, 1929. | Sections 2, 3, 4, 6, 6, 7, 8, 9, 10, 11, 12, 13 and 14. |
| 1930 | I | The Provident Funds (Amendment) Act, 1930. | The whole. |
| 1930 | II | The Dangerous Drugs Act, 1930. | Section 40 and so much of Schedule II as has not been repealed. |
| 1930 | III | The Indian Sale of Goods Act, 1930. | Section 65. |
| 1930 | IV | The Indian Contract (Amendment) Act, 1930. | The whole. |
| 1930 | V | The Transfer of Property (Amendment) Act, 1930. | The whole. |
| 1930 | VI | The Prisons (Amendment) Act, 1930. | The whole. |
| 1930 | VII | The Indian Patents and Designs (Amendment) Act, 1930. | The whole. |
| 1930 | VIII | The Repealing and Amending Act, 1930. | So much as has not been repealed. |
| 1930 | IX | The Cantonments (House-Accommodation Amendment) Act, 1930. | The whole. |
| 1930 | X | The Insolvency Law (Amendment) Act, 1930. | The whole. |
| 1930 | XIII | The Inland Steam-vessels (Amendment) Act, 1930. | The whole. |
| 1930 | XIV | The Indian Railways (Amendment) Act, 1930. | The whole. |
| 1930 | XVI | The Transfer of Property (Amendment) Supplementary Act, 1930. | The whole. |
| 1930 | XIX | The Indian Companies (Amendment) Act, 1930. | Section 2. |
| 1930 | XX | The Destructive Insects and Pests (Amendment) Act, 1930. | The whole. |
| 1930 | XXI | The Indian Income-tax (Amendment) Act, 1930. | The whole. |
| 1930 | XXII | The Indian Income-tax (Second Amendment) Act, 1930. | The whole. |
| 1930 | XXIII | The Indian Income-tax (Third Amendment) Act, 1930. | The whole. |
| 1930 | XXIV | The Indian Lac Cess Act, 1930. | Section 11. |
| 1930 | XXV | The Negotiable Instruments (Amendment) Act, 1930. | The whole. |
| 1930 | XXVI | The Indian Forest (Amendment) Act, 1930. | The whole |
| 1930 | XXVII | The Indian Telegraph (Amendment) Act, 1930. | The whole. |
| 1930 | XXVIII | The Bombay Civil Courts (Amendment) Act, 1930. | The whole. |
| 1930 | XXIX | The Benares Hindu University (Amendment) Act, 1930. | The whole. |
| 1931 | IV | The Indian Income-tax (Amendment) Act, 1931. | The whole. |
| 1931 | V | The Indian Territorial Force (Amendment) Act, 1931. | The whole |
| 1931 | VI | The Auxiliary Force (Amendment) Act, 1931. | The whole. |
| 1931 | VII | The Cantonments (Amendment) Act, 1931. | The whole. |
| 1931 | VIII | The Indian Naval Armament (Amendment) Act, 1931. | The whole. |
| 1931 | IX | The Indian Merchant Shipping (Amendment) Act, 1931. | The whole. |
| 1931 | X | The Vizagapatam Port Act, 1931 | The whole. |
| 1931 | XI | The Indian Ports (Amendment) Act, 1931. | The whole. |
| 1931 | XII | The Indian Reserve Forces (Amendment) Act, 1931. | The whole |
| 1931 | XVI | The Provisional Collection of Taxes Act, 1931. | Section 6. |
| 1931 | XVII | The Indian Succession (Amendment) Act, 1931. | The whole. |
| 1931 | XVIII | The Aligarh Muslim University (Amendment) Act, 1931. | The whole. |
| 1931 | XIX | The Land Customs (Amendment) Act, 1931. | The whole. |
| 1932 | I | The Indian Companies (Supplementary Amendment) Act, 1932. | The whole. |
| 1932 | VII | The Salt Additional Import Duty (Extending) Act, 1932. | The whole. |
| 1932 | VIII | The Bengal Criminal Law Amendment (Supplementary) Act, 1932. | Section 5. |
| 1932 | IX | The Indian Partnership Act, 1932 | Section 73and Schedule II. |
| 1932 | X | The Code of Civil Procedure (Amendment) Act, 1932. | The whole. |
| 1932 | XIII | The Sugar Industry (Protection) Act, 1932. | Section 2 and the Schedule. |
| 1932 | XIV | The Indian Air Force Act, 1932. | Section 130 and the Schedule. |
| 1932 | XVI | The Indian Emigration (Amendment.) Act, 1932. | The whole. |
| 1932 | XVII | The Cantonments (Amendment) Act, 1932. | The whole. |
| 1932 | XVIII | The Ancient Monuments Preservation (Amendment) Act, 1932. | The whole. |
| 1932 | XIX | The Trade Disputes (Amendment) Act, 1932. | The whole |
| 1932 | XX | The Port Haj Committees Act, 1932 | Section 24. |
| 1932 | XXI | The Code of Criminal Procedure (Amendment) Act, 1932. | The whole. |
| 1932 | XXIII | The Criminal Law Amendment Act, 1932. | Sections 11, 12, 13, 14 and 16. |
| 1933 | III | The Indian Forest (Amendment) Act, 1933. | The whole. |
| 1933 | X | The Auxiliary Force (Amendment) Act, 1933. | The whole. |
| 1933 | XI | The Indian Merchant Shipping (Amendment) Act, 1933. | The whole. |
| 1933 | XII | The Indian Income-tax (Amendment) Act, 1933. | The whole. |
| 1933 | XV | The Workmen's Compensation (Amendment) Act, 1933. | The whole. |
| 1933 | XVI | The Land Acquisition (Amendment) Act, 1933. | The whole. |
| 1933 | XVIII | The Indian Income-tax (Second Amendment) Act, 1933. | The whole. |
| 1933 | XIX | The Indian Railways (Amendment) Act, 1933. | The whole. |
| 1933 | XXI | The Indian Arbitration (Amendment) Act, 1933. | The whole |
| 1933 | XXII | The Cantonments (House-Accommodation Amendment) Act, 1933. | The whole. |
| 1933 | XXV | The Indian Merchant Shipping (Second Amendment) Act, 1933. | The whole. |
| 1933 | XXVI | The Dangerous Drugs (Amendment) Act, 1933. | The whole. |
| 1933 | XXVIII | The Indian Tariff (Second Amendment) Act, 1933. | So much as has not been repealed. |
| 1934 | III | The Imperial Bank of India (Amendment) Act, 1934. | The whole. |
| 1934 | V | The Indian Medical Council (Amendment) Act, 1934. | The whole. |
| 1934 | XVII | The Negotiable Instruments (Amendment) Act, 1934. | The whole. |
| 1934 | XVIII | The Indian Trusts (Amendment) Act, 1934. | The whole. |
| 1934 | XXI | The Sea Customs (Amendment) Act, 1934. | The whole. |
| 1934 | XXII | The Indian Aircraft Act, 1934. | Section 20. |
| 1934 | XXIV | The Repealing and Amending Act, 1934. | So much as has not been repealed. |
| 1934 | XXIX | The Indian Income-tax (Amendment) Act, 1934. | The whole. |
| 1934 | XXX | The Petroleum Act, 1934. | Section 32 and the Schedule. |
| 1934 | XXXIII | The Indian Army (Amendment) Act, 1934. | The whole. |
| 1934 | XXXIV | The Indian Navy (Discipline) Act, 1934 | Section 4 and the Second Schedule. |
| 1934 | XXXV | The Amending Act, 1934. | The whole. |
| 1935 | I | The Indian Naturalization (Amendment) Act, 1935. | The whole. |
| 1935 | III | The Indian Tea Cess (Amendment) Act, 1935. | The whole. |
| 1935 | VI | The Aligarh Muslim University (Amendment) Act, 1935. | The Whole. |
| 1935 | VII | The Indian Army (Amendment) Act, 1935. | The whole. |
| 1935 | VIII | The Central Provinces Courts (Supplementary) Act, 1935. | The whole. |
| 1935 | IX | The Provincial Small Cause Courts (Amendment) Act, 1935. | The whole. |
| 1935 | X | The Provincial Insolvency (Amendment) Act, 1935. | The whole. |
| 1935 | XI | The Factories (Amendment) Act, 1935. | The whole. |
| PART II.--REGULATIONS. | |||
| 1876 | III | The Andaman and Nicobar Islands Regulation, 1876. | Section 2. |
| 1880 | II | The Assam Frontier Tracts Regulation, 1880. | So much as has not been repealed. |
| 1883 | I | The Sylhet and Cachar Rural Police Regulation, 1883. | So much as has not been repealed. |
| 1884 | I | The Andaman and Nicobar Islands Regulation, 1884. | The whole. |
| 1884 | III | The Assam Frontier Tracts Regulation, 1884. | The whole. |
| 1886 | II | The Sonthal Parganas Rent Regulation, 1886. | Sections 4 and 28. |
| 1887 | XIII | The Hazara Tenancy Regulation, 1887. | Section 2. |
| 1888 | I | The Ajmer Government Wards Regulation, 1888. | Section 2. |
| 1889 | II | The Assam Land and Revenue Regulation, 1889. | The whole. |
| 1891 | VII | The Assam Forest Regulation, 1891. | Section 2. |
| 1892 | III | The Sindh Frontier Regulation, 1892. | Section 2(2). |
| 1893 | V | The Sonthal Parganas Justice Regulation, 1893. | Section 24. |
| 1893 | IX | The Ajmere Amending Regulation, 1893. | So much as has not been repealed. |
| 1896 | VIII | The British Baluchistan Criminal Justice Regulation, 1896. | Section 2. |
| 1896 | IX | The British Baluchistan Civil Justice Regulation, 1896. | Section 2 and the Schedule. |
| 1898 | II | The Assam Frontier Tracts Regulation (1880) Amendment Regulation, 1898. | The whole. |
| 1899 | I | The Coorg Land and Revenue Regulation, 1899. | Section 2 and the First Schedule. |
| 1899 | III | The Sonthal Parganas Justice and Laws Regulation, 1899. | So much as has not been repealed. |
| 1901 | I | The Coorg Courts Regulation, 1901 | Section 20 and the Schedule. |
| 1901 | III | The Frontier Crimes Regulation, 1901 | Section 64. |
| 1904 | I | ARegulation to provide for certain modifications in the Punjab Alienationof Land Act, 1900, in its application to the North-West FrontierProvince. | The whole. |
| 1904 | III | The Hazara Tenancy (Amendment) Regulation, 1904. | The whole. |
| 1904 | V | The North-West Frontier Province Court of Wards Regulation, 1904. | Section 3. |
| 1905 | II | The Assam Land and Revenue (Amendment) Regulation, 1905. | The whole. |
| 1906 | IV | The Coorg Courts (Amendment) Regulation, 1905. | The whole. |
| 1906 | I | The North-West Frontier Province Law and Justice (Amendment) Regulation, 1906. | The whole. |
| 1907 | II | The Coorg MunicipalRegulation, 1907 | Section 167. |
| 1907 | III | The Sonthal Parganas Rent (Amendment) Regulation, 1907. | The whole. |
| 1907 | IV | The Coorg Land and Revenue (Amendment) Regulation, 1907. | The whole. |
| 1907 | V | The Ajmere Land and Revenue (Amendment) Regulation, 1907. | The whole. |
| 1908 | I | The Coorg Land and Revenue (Amendment) Regulation, 1908. | The whole. |
| 1908 | III | The Sonthal Parganas Settlement (Amendment) Regulation, 1908. | Sections 2, 4, 5, 8, 9 and 10. |
| 1908 | IV | The Andaman and Nicobar Islands Regulation, 1908. | The whole. |
| 1911 | I | The North-West Frontier Gazette Regulation, 1911. | The whole. |
| 1911 | IV | The Coorg Land and Revenue (Amendment) Regulation, 1911. | So much as has not been repealed. |
| 1911 | V | The Coorg District Fund (Amendment) Regulation, 1911. | The whole. |
| 1912 | II | The North-West Frontier Province Law and Justice (Amendment) Regulation, 1912. | So much as has not been repealed. |
| 1912 | III | The Assam Forest (Amendment) Regulation, 1912. | The whole. |
| 1912 | IV | The Sonthal Parganas Justice (Amendment) Regulation, 1912. | The whole. |
| 1912 | V | The British Baluchistan Forest (Amendment) Regulation, 1912. | The whole. |
| 1913 | I | The Coorg District Fund (Amendment) Regulation, 1913. | The whole. |
| 1914 | II | The Ajmer Repealing and Amending Regulation, 1914. | So much as has not been repealed. |
| 1915 | II | The Andaman and Nicobar Islands (Amendment) Regulation, 1915. | The whole. |
| 1919 | I | The North-West Frontier Province Law and Justice (Amendment) Regulation, 1919. | Section 2. |
| 1919 | II | The British Baluchistan Criminal and Civil Justice (Amendment) Regulation, 1919. | Sections 2 and 3. |
| 1919 | III | The Hazara Upper Tanawal (Amendment) Regulation, 1919. | The whole. |
| 1919 | IV | The Hazara Forest (Amendment) Regulation, 1919. | The whole. |
| 1920 | II | The British Baluchistan Civil Justice (Amendment) Regulation, 1920. | The whole. |
| 1920 | IV | The Chittagong Hill Tracts (Amendment) Regulation, 1920. | The whole. |
| 1921 | III | The British Baluchistan Bazars (Amendment) Regulation, 1921. | The whole. |
| 1921 | IV | The Ajmere Land and Revenue (Amend ment) Regulation, 1921. | The whole. |
| 1922 | I | The Assam Forest (Amendment) Regulation, 1922. | The whole. |
| 1923 | II | The Coorg Courts (Amendment) Regulation, 1923. | The whole. |
| 1925 | IV | The Chittagong Hill Tracts (Amendment) Regulation, 1925. | The whole. |
| 1925 | V | The Bengal Eastern Frontier (Amendment) Regulation, 1925. | The whole. |
| 1925 | VI | The Ajmer-Merwara Municipalities Regulation, 1925. | Section 2 and the First Schedule. |
| 1925 | VII | The Sonthal Parganas Settlement (Amendment) Regulation, 1925. | The whole. |
| 1926 | I | The Laccadive Islands and Minicoy (Amendment) Regulation, 1926. | So much as has not been repealed. |
| 1926 | III | The Andaman and Nicobar Islands (Land-tenure) Regulation, 1926. | Section 27. |
| 1926 | IV | The North-West Frontier Province Law and Justice (Amendment) Regulation, 1926. | So much as has not been repealed. |
| 1926 | V | The Ajmere Rural Boards (Amendment) Regulation, 1926. | The whole. |
| 1926 | VII | The Frontier Crimes (Amendment) Regulation, 1926. | The whole. |
| 1926 | VIII | The British Baluchistan Bazars (Amendment) Regulation, 1926. | The whole. |
| 1927 | II | The Andaman and Nicobar Islands (Amendment) Regulation, 1927. | The whole. |
| 1927 | III | The Punjab Frontier Crossing (Amendment) Regulation, 1927. | The whole. |
| 1928 | I | The Sonthal Parganas Settlement (Amendment) Regulation, 1928. | The whole. |
| 1928 | V | The Frontier Crimes (Amendment) Regulation, 1928. | The whole. |
| 1930 | I | The Andaman and Nicobar Islands (Amendment) Regulation, 1930. | The whole. |
| 1930 | III | The Andaman and Nicobar Islands (Second Amendment) Regulation, 1930. | The whole. |
| 1930 | VI | The Panth Piploda Laws (Amendment) Regulation, 1930. | The whole. |
| 1930 | VII | The Coorg Courts (Amendment) Regulation, 1930. | The whole. |
| 1931 | I | The North-West Frontier Province Courts Regulation, 1931. | Sections 38 and 39. |
| 1931 | VII | The Panth Piploda Laws (Amendment) Regulation, 1931. | The whole. |
| 1932 | I | The Ajmer Courts (Amendment) Regulation, 1932. | The whole. |
| 1932 | III | The Ajmer Rural Boards (Amendment) Regulation, 1932. | The whole. |
| 1933 | IV | The Sonthal Parganas Justice (Amendment) Regulation, 1933. | The whole. |
| 1934 | I | The Sonthal Parganas Settlement (Amendment) Regulation, 1934. | The whole. |
| 1935 | IV | The Ajmer-Merwara Municipalities (Amendment) Regulation, 1935. | The whole. |