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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(2)(d) in Tamil Nadu Rights of Persons with Disabilities Rules, 2018

(d)look into the complaints relating to non implementation of the provisions of the Act by the District authorities and recommend suitable remedial measures to the concerned authority to redress such complaints.