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Union of India - Section

Section 3 in The Taxation Laws (Amendment) Act, 2007

3. Amendment of section 7.-

In section 7 of the principal Act, in sub- section (2A), for the words, brackets, letter and figures" clause (a) of sub- section (4) of section 8", the words, brackets and figures" sub- section (4) of section 8" shall be substituted.