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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(6)(c) in Telangana Bhoodan and Gramdan Act, 1965

(c)The President may resign his office by giving notice in writing to the Gram Sabha and on the resignation being accepted by the Gram Sabha, he shall be deemed to have vacated his office.