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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(q) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010

(q)"Tripartite Agreement" means the Agreement entered into by the State Government, the Board and the Union or Association of the Personnel concerned and as may be modified by the parties to the said Agreement, from time to time;